Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 23 in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

23. Service Road.

- As far as possible service road shall be avoided and sewers shall be provided in all the schemes of sub- division, reconstitution or improvement of plots. In case where these service roads are provided, they shall not be less than 6 metres (20j in width.