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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(vii) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

(vii)There shall be no age limit in the case of widows and [divorced woman] [Corrected vide errata dated 18.04.2001.]