Patna High Court - Orders
Angesh Kumar @ Angesh Singh vs The State Of Bihar on 22 September, 2023
Author: Rajesh Kumar Verma
Bench: Rajesh Kumar Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL APPEAL (SJ) No.3621 of 2023
Arising Out of PS. Case No.-337 Year-2021 Thana- RIGA District- Sitamarhi
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Angesh Kumar @ Angesh Singh Son Of Ashok Kumar Singh Resident Of
Village - Panchhaur, P.S. - Riga, District - Sitamadhi
... ... Appellant/s
Versus
1. The State Of Bihar Patna
2. Ajay Bharti Son Of Shri Ramchandra Paswan Resident Of Village - Riga
Station Tola, Ward No.12, P.S. - Riga, District - Sitamadhi
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. Vasant Vikas, Advocate
For the Respondent/s : Mr. Binay Krishna, Spl.P.P.
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CORAM: HONOURABLE MR. JUSTICE RAJESH KUMAR VERMA
ORAL ORDER
3 22-09-2023Heard learned counsel for the appellant and learned Special Public Prosecutor for the State.
2. Issue notice to Respondent No.2 through registered cover with A/D as well as the ordinary process for which requisites etc. must be filed within 10 days failing which this appeal shall stand rejected without further reference to the Bench.
3. Also call for legible up-to-date photostat copy of the case diary as well as postmortem report in connection with Riga P.S. Case No. 337 of 2021 from the court of learned Additional Sessions Judge I cum Special Judge (SC/ST Act) Sitamadhi.
Patna High Court CR. APP (SJ) No.3621 of 2023(3) dt.22-09-2023 2/2
3. List this matter on 03.11.2023 or after receipt of the same whichever is earlier under appropriate heading.
(Rajesh Kumar Verma, J) Vanisha/-
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