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[Cites 0, Cited by 0] [Section 98] [Entire Act]

Nagpur Province - Subsection

Section 98(3) in The City of Nagpur Corporation Act, 1948

(3)Save in the case of a loan granted by the State Government, the period for the extinction of any such consolidated loan shall not, without the sanction of the State Government, extend beyond the furthest date within which any of the loans to be consolidated would otherwise be repayable.