Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 244 in Nagaland Excise Rules 244. Payment of duty on charas. - Half of the duty imposed on charas to be imported shall be paid at the time of application to the Deputy Commissioner and half after examination in the importing district and before it is made over to the importer for sale.
