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State of Jharkhand - Section

Section 244 in Civil Court Rules of the High Court of Judicature at Patna

244.

The depositions of witnesses for each party shall be arranged in the order in which they are given. The examination of the parties recorded by the Court under Order X, Civil Procedure Code, shall precede such depositions. The depositions of witnesses examined by the Court shall be placed after the depositions of witnesses for the parties.F. Document