Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60F] [Entire Act] State of Uttar Pradesh - Subsection Section 60F(2) in Uttar Pradesh State Universities Act, 1973 (2)No Court shall take cognizance of any offence punishable under this section except with the previous sanction of the Deputy Director.
