Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 279A(9)] [Article 279A] [Constitution] Constitution Subarticle Article 279A(9)(b) in Constitution of India (b)the votes of all the State Governments taken together shall have a weightage of two-thirds of the total votes cast, in that meeting.