Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] Andaman and Nicobar Islands - Subsection Section 93(k) in The Andaman and Nicobar Islands Port Rules, 2004 (k)that the boat/float should in no way be involved in activities like theft, smuggling, pilferage, etc.
