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Delhi High Court - Orders

Rajasthan Metals vs Union Of India & Ors on 14 October, 2025

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                          $~67 to 81
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          (67)
                          +     W.P.(C) 11126/2025 CM APPL. 45750/2025
                                RAJASTHAN METALS
                                                                                  .....Petitioner
                                                Through: Mr Balbir Singh, Sr Advocate with
                                                         Mr Chirag Shetty, Mr Udit Jain, Mr
                                                         Karan Sachdev, Ms Ayushi Agarwal,
                                                         Ms Anam Khan, Advocates.
                                                versus
                                UNION OF INDIA & ORS.
                                                                             .....Respondents
                                                Through: Mr Rakesh Kumar, SPC, Mr Sunil
                                                         and Ms Neha Sharma, GP for UOI.
                                                         Mr Aditya Singla, SSC, Ms Shreya
                                                         Lamba and Mr Ritwik Saha and Mr
                                                         Akhil Sharma, Advocates for CBIC.
                                                         Ms Samiksha Godiyal, SSC and Mr
                                                         Tenzing Namgyal Bhutia, Advocate
                                                         for CBIC.
                          (68)
                          +     W.P.(C) 11127/2025 CM APPL. 45752/2025
                                MICRO COILS AND REFRIGERATION PVT LTD
                                                                                  .....Petitioner
                                                Through: Mr Chirag Shetty, Mr Udit Jain, Ms
                                                         Ayushi Agarwal, and Ms Anam
                                                         Khan, Advocates.
                                                versus
                                UNION OF INDIA & ORS.                        .....Respondents
                                                Through: Mr B S Shukla, CGSC, Mr Kabir
                                                         Hazarika, GP and Mr Yash, Advocate
                                                         for UOI.
                                                         Mr Aditya Singla, SSC, Ms Shreya
                                                         Lamba and Mr Ritwik Saha and Mr
                                                         Akhil Sharma, Advocates for CBIC.
                          (69)
                          +     W.P.(C) 11128/2025 CM APPL. 45754/2025




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/10/2025 at 21:56:15
                                     MARDIA METALS                                                            .....Petitioner
                                                Through:                              Mr Chirag Shetty, Mr Udit Jain, Ms
                                                                                      Ayushi Agarwal, and Ms Anam
                                                                                      Khan, Advocates.
                                                  versus
                                    UNION OF INDIA & ORS.                                                 .....Respondents
                                                  Through:                            Ms Avshreya Pratap Singh Rudy,
                                                                                      CGSC, Ms Usha Jamnal, Mr
                                                                                      Mohammad       Junaid     Mahmood,
                                                                                      Advocate for UOI.
                                                                                      Mr Aditya Singla, SSC, Ms Shreya
                                                                                      Lamba and Mr Ritwik Saha and Mr
                                                                                      Akhil Sharma, Advocates for CBIC.
                                                                                      Ms Samiksha Godiyal, SSC and Mr
                                                                                      Tenzing Namgyal Bhutia, Advocate
                                                                                      for CBIC.
                          (70)
                          +    W.P.(C) 11129/2025 CM APPL. 45756/2025
                               SPIROTECH HEAT EXCHANGE PVT LTD                   .....Petitioner
                                               Through: Mr Chirag Shetty, Mr Udit Jain, Ms
                                                        Ayushi Agarwal, and Ms Anam
                                                        Khan, Advocates.
                                               versus
                               UNION OF INDIA & ORS.                      .....Respondents
                                               Through: Mr Premtosh K Mishra, CGSC, Mr
                                                        Siddharth Bajaj and Mr Prarabdh
                                                        Tiwari, Advocates for UOI.
                                                        Mr Aditya Singla, SSC, Ms Shreya
                                                        Lamba and Mr Ritwik Saha and Mr
                                                        Akhil Sharma, Advocates for CBIC.
                                                        Ms Samiksha Godiyal, SSC and Mr
                                                        Tenzing Namgyal Bhutia, Advocate
                                                        for CBIC.
                          (71)
                          +    W.P.(C) 11130/2025 CM APPL. 45758/2025
                               HAVELLS INDIA LIMITED                              .....Petitioner
                                               Through: Mr     Abhimanyu       Bhandari,       Sr
                                                        Advocate with Mr Chirag Shetty, Mr




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/10/2025 at 21:56:15
                                                                                       Udit Jain, Mr Karan Sachdev, Ms
                                                                                      Ayushi Agarwal, Ms Anam Khan,
                                                                                      Advocates.
                                                  versus
                                    UNION OF INDIA & ORS.                                                  .....Respondents
                                                  Through:                            Mr Jagdish Chandra Solanki, CGSC
                                                                                      and Mr Vasuchit Anand(GP), Mr
                                                                                      Sujeet Singh, Advocate for UOI.
                                                                                      Ms Samiksha Godiyal, SSC and Mr
                                                                                      Tenzing Namgyal Bhutia, Advocate
                                                                                      for CBIC.
                          (72)
                          +    W.P.(C) 11131/2025 CM APPL. 45760/2025
                               PANKAJ METALS                                      .....Petitioner
                                               Through: Mr Chirag Shetty, Mr Udit Jain, Ms
                                                        Ayushi Agarwal, and Ms Anam
                                                        Khan, Advocates.
                                               versus
                               UNION OF INDIA & ORS.                         .....Respondents
                                               Through: Mr Siddhartha Shankar Ray, CGSC
                                                        and Ms Khushi Ramuka, Advocate
                                                        for UOI.
                                                        Mr Aditya Singla, SSC, Ms Shreya
                                                        Lamba and Mr Ritwik Saha and Mr
                                                        Akhil Sharma, Advocates for CBIC
                          (73)
                          +    W.P.(C) 11132/2025 CM APPL. 45762/2025
                               PALLAVI COPPER PIPES PVT LTD                        .....Petitioner
                                               Through: Mr Chirag Shetty, Mr Udit Jain, Ms
                                                        Ayushi Agarwal, and Ms Anam
                                                        Khan, Advocates.
                                               versus
                               UNION OF INDIA & ORS.                      .....Respondents
                                               Through: Mr Varun Mishra and Mr Ashar
                                                        Hussain, Advocates for UOI.
                                                        Mr Aditya Singla, SSC, Ms Shreya
                                                        Lamba and Mr Ritwik Saha and Mr
                                                        Akhil Sharma, Advocates for CBIC




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/10/2025 at 21:56:15
                           (74)
                          +    W.P.(C) 12998/2025 CM APPL. 53203/2025
                               HONEYCOOL HVAC INDUSTRIES LLP                  .....Petitioner
                                               Through: Mr Chirag Shetty, Mr Udit Jain, Ms
                                                        Ayushi Agarwal, and Ms Anam
                                                        Khan, Advocates.
                                               versus

                                    UNION OF INDIA & ORS.                                                  .....Respondents
                                                  Through:                            Mr Abhishek Gupta, CGSC, Mr
                                                                                      Shaswat Pandy and Mr Kumar
                                                                                      Kartikeya, Advocates for UOI.
                                                                                      Mr Aditya Singla, SSC, Ms Shreya
                                                                                      Lamba and Mr Ritwik Saha and Mr
                                                                                      Akhil Sharma, Advocates for CBIC
                                                                                      Ms Samiksha Godiyal, SSC and Mr
                                                                                      Tenzing Namgyal Bhutia, Advocate
                                                                                      for CBIC.
                          (75)
                          +    W.P.(C) 12999/2025 CM APPL. 53206/2025
                               ZECO AIRCON LIMITED                                .....Petitioner
                                               Through: Mr Chirag Shetty, Mr Udit Jain, Ms
                                                        Ayushi Agarwal, and Ms Anam
                                                        Khan, Advocates.
                                               versus
                               UNION OF INDIA & ORS.                       .....Respondents
                                               Through: Ms.Nidhi Raman, CGSC, Mr Akash
                                                        Mishra and      Mr Arnav Mittal,
                                                        Advocates for UOI.
                                                        Mr Aditya Singla, SSC, Ms Shreya
                                                        Lamba and Mr Ritwik Saha and Mr
                                                        Akhil Sharma, Advocates for CBIC.
                          (76)
                          +    W.P.(C) 13001/2025 CM APPL. 53212/2025
                               BMR HVAC LIMITED                                  .....Petitioner
                                               Through: Mr Chirag Shetty, Mr Udit Jain, Ms
                                                        Ayushi Agarwal, and Ms Anam
                                                        Khan, Advocates.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/10/2025 at 21:56:15
                                                   versus
                                    UNION OF INDIA & ORS.                                               .....Respondents
                                                  Through:                            Mr Aditya Singla, SSC, Ms Shreya
                                                                                      Lamba and Mr Ritwik Saha and Mr
                                                                                      Akhil Sharma, Advocates for CBIC
                                                                                      Ms Samiksha Godiyal, SSC and Mr
                                                                                      Tenzing Namgyal Bhutia, Advocate
                                                                                      for CBIC.
                          (77)
                          +    W.P.(C) 13002/2025 CM APPL. 53214/2025
                               HEAT CRAFT INDUSTRIES                             .....Petitioner
                                               Through: Mr Chirag Shetty, Mr Udit Jain, Ms
                                                        Ayushi Agarwal, and Ms Anam
                                                        Khan, Advocates.
                                               versus
                               UNION OF INDIA & ORS.                       .....Respondents
                                               Through: Mr Aditya Singla, SSC, Ms Shreya
                                                        Lamba and Mr Ritwik Saha and Mr
                                                        Akhil Sharma, Advocates for CBIC
                          (78)
                          +    W.P.(C) 13003/2025 CM APPL. 53216/2025
                               FITSPARK INDIA PRIVATE LIMITED EARLIER
                               KNOWN AS RPA COPPER DISTRIBUTORS
                               PRIVATE LIMITED                                    .....Petitioner
                                               Through: Mr Chirag Shetty, Mr Udit Jain, Ms
                                                        Ayushi Agarwal, and Ms Anam
                                                        Khan, Advocates.
                                               versus
                               UNION OF INDIA & ORS.                         .....Respondents
                                               Through: Mr Rohan Jaitley, CGSC, Mr Dev
                                                        Pratap Shahi, Mr Varun Pratap Singh,
                                                        Mr Yogya Bhatia, Advocates for
                                                        UOI.
                                                        Mr Aditya Singla, SSC, Ms Shreya
                                                        Lamba and Mr Ritwik Saha and Mr
                                                        Akhil Sharma, Advocates for CBIC
                                                        Ms Samiksha Godiyal, SSC and Mr
                                                        Tenzing Namgyal Bhutia, Advocate




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/10/2025 at 21:56:15
                                                                                       for CBIC.
                          (79)
                          +    W.P.(C) 13004/2025 CM APPL. 53218/2025
                               ESS KAY FABRICATION                               .....Petitioner
                                               Through: Mr Chirag Shetty, Mr Udit Jain, Ms
                                                        Ayushi Agarwal, and Ms Anam
                                                        Khan, Advocates.
                                               versus
                               UNION OF INDIA & ORS.                       .....Respondents
                                               Through: Mr Jagdish Chandra, CGSC, Mr
                                                        Sujeet Kumar, Advocate Mr Vasuchit
                                                        Anand(GP), for UOI.
                                                        Mr Aditya Singla, SSC, Ms Shreya
                                                        Lamba and Mr Ritwik Saha and Mr
                                                        Akhil Sharma, Advocates for CBIC.
                          (80)
                          +    W.P.(C) 13005/2025 CM APPL. 53220/2025
                               EDGETECH AIR SYSTEMS PRIVATE LIMITED              .....Petitioner
                                               Through: Mr Chirag Shetty, Mr Udit Jain, Ms
                                                        Ayushi Agarwal, and Ms Anam
                                                        Khan, Advocates.
                                               versus
                               UNION OF INDIA & ORS.                       .....Respondents
                                               Through: Dr. B. Ramaswamy, CGSC for UOI.
                                                        Mr Aditya Singla, SSC, Ms Shreya
                                                        Lamba and Mr Ritwik Saha and Mr
                                                        Akhil Sharma, Advocates for CBIC
                                                        Ms Samiksha Godiyal, SSC and Mr
                                                        Tenzing Namgyal Bhutia, Advocate
                                                        for CBIC.
                          (81)
                          +    W.P.(C) 13006/2025 CM APPL. 53222/2025
                               DIWACH INDUTRIES                                 .....Petitioner
                                               Through: Mr Chirag Shetty, Mr Udit Jain, Ms
                                                        Ayushi Agarwal, and Ms Anam
                                                        Khan, Advocates.
                                               versus
                               UNION OF INDIA & ORS.                        .....Respondents




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/10/2025 at 21:56:15
                                                                   Through:            Mr Aditya Singla, SSC, Ms Shreya
                                                                                      Lamba and Mr Ritwik Saha and Mr
                                                                                      Akhil Sharma, Advocates for CBIC

                                    CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                    HON'BLE MR. JUSTICE VINOD KUMAR
                                               ORDER

% 14.10.2025 CM APPL. 53207/2025 (Exemption) in W.P.(C) 12999/2025; CM APPL. 53204/2025(Exemption) in W.P.(C) 12998/2025; CM APPL. 53213/2025(Exemption) in W.P.(C) 13001/2025; CM APPL. 53215/2025(Exemption) in W.P.(C) 13002/2025; CM APPL. 53217/2025(Exemption) in W.P.(C) 13003/2025; CM APPL. 53219/2025(Exemption) in W.P.(C) 13004/2025; CM APPL. 53221/2025(Exemption) in W.P.(C) 13005/2025; CM APPL. 53223/2025(Exemption) in W.P.(C) 13006/2025;

1. Exemptions are allowed, subject to all just exceptions.

2. The applications stand disposed of. W.P.(C) 11126/2025 & CM APPL. 45750/2025; W.P.(C) 11127/2025 & CM APPL. 45752/2025; W.P.(C) 11128/2025 & CM APPL. 45754/2025; W.P.(C) 11129/2025 & CM APPL. 45756/2025; W.P.(C) 11130/2025 & CM APPL. 45758/2025; W.P.(C) 11131/2025 & CM APPL. 45760/2025; W.P.(C) 11132/2025 & CM APPL. 45762/2025; W.P.(C) 12998/2025 & CM APPL. 53203/2025; W.P.(C) 12999/2025 & CM APPL. 53206/2025; W.P.(C) 13001/2025 & CM APPL. 53212/2025; W.P.(C) 13002/2025 & CM APPL. 53214/2025; W.P.(C) 13003/2025 & CM APPL. 53216/2025; W.P.(C) 13004/2025 & CM APPL. 53218/2025; W.P.(C) 13005/2025 & CM APPL. 53220/2025; and W.P.(C) 13006/2025 & CM APPL. 53222/2025 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/10/2025 at 21:56:15

3. We have heard Mr Abhimanyu Bhandari, learned Senior Advocate appearing for the petitioner in W.P.(C) No.11130/2025 (item no.71).

4. To come up for arguments on behalf of the respondents on 04.11.2025 at 02.30PM.

V. KAMESWAR RAO, J VINOD KUMAR, J OCTOBER 14, 2025 M This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/10/2025 at 21:56:15