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State of Uttar Pradesh - Section

Section 62 in The U.P. Habitual Offenders' Restriction Rules, 1957

62.

Except when absent on a pass granted under Rule 54 or when exempted from the roll call by the Inspector-General every settler shall attend roll calls to be held daily in the settlement at such times or time as may be fixed by the Manager and before such persons and at such places as may be appointed for this purpose by the Manager.