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[Cites 0, Cited by 0] [Section 374(6)] [Section 374] [Entire Act]

State of Uttar Pradesh - Subsection

Section 374(6)(ii) in Rules under the United Provinces Excise Act, 1910

(ii)Signature of the highest bidder and the next two lower bidders shall also be taken on the bid sheet, whether such persons have been accepted as auction-purchasers or not.