Karnataka High Court
M/S Sunwear vs Mmtc Limited on 17 August, 2010
Author: B.S.Patil
Bench: B.S.Patil
77?
Sridhar Cavahy an D.W.1 and produced and marmd Ems. I11 an 13.3. On ausmidaratien or!' both oral and dncumnntazcy acumen, the arm Court Em that the aueaesafuliy proved _ ° oafuupply ofspnndu yarn 40-D 1 .. the aetmdam and aamfore the pay 1|. sum of Rs.1,58,870.(fi>' V. comm to saw at oomhmim.
plncad refianca an mm cram In both these yam par Kg. supplied, were paliveay chakn burs %'% %:%m1« if the mm-me me. been L The ma Court has also sauna that value of the matminh supplfiad '1 I pa. and no peraon will supply such a