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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(4)(a) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(a)The licensing authority, after considering the objections, if any, received from the public and considering the previous experience, Eligibility and antecedents of the applicant, shall either approve or refuse to approve the transfer of assignment of license. A copy of the said order shall be communicated to the applicant and to the Person or persons who filed the objection,