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[Cites 0, Cited by 0] [Section 330] [Entire Act]

Bengal Presidency - Subsection

Section 330(c) in Police Regulations, Bengal , 1943

(c)In all cases in which the use of handcuffs is allowed and considered necessary, and when no proper handcuffs are available, the prisoners may be secured by ropes or pieces of clothing. These shall be so tied, as not to interfere unduly with proper circulation, 'and shall be replaced by handcuffs as soon as possible.