Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 1 in The Kerala Minimum Wages Rules, 1958 1. Short title and extent. (1)These rules may be called the Kerala Minimum Wages Rules, 1958.(2)They extend to the whole of the State of Kerala.
