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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(6)(ii) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(ii)the Nirma University established under the Nirma University Act, 2003 (Gujarat 10 of 2003) shall be granted in the following manner, namely:-