Section 56 in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes
56.
The permission granted to the management of the Dental College by the University under statute 55 is liable to be withdrawn if the students and teachers ratio become disproportionate and is not in accordance with the regulations of the Dental Council of India. In case of such withdrawal, the permission shall be restored only when a satisfactory report is received by the University on an inspection that the student-teachers ratio is proportionate as per the regulations of the Dental Council of India.
