Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in The Citizenship (Registration of Citizens and Issue of National Identity Cards) Rules, 2003

(2)No person shall wilfully destroy, alter, transfer or use in any form the National Identity Card, except for the lawful purposes.