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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(1)(i) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(i)to the payment of any other expenses not specified in any of the preceding clause declared by the Executive Council to be the expenses for the purposes of the Vishwavidyalaya.