Madhya Pradesh High Court
Ramjan Khan & Ors. vs Buland Kuan Masjid Committee & Ors. on 19 April, 2023
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
SA No. 165 of 2000
(RAMJAN KHAN & ORS. AND OTHERS Vs BULAND KUAN MASJID COMMITTEE & ORS. AND OTHERS)
Dated : 19-04-2023
None for the appellants.
Shri Rishabh Nigam- advocate for the respondents.
At the request of the counsel for the respondents, the case is passed over for a day.
Call on 20.04.2023.
The case shall continue to remain in the final hearing list.
(G.S. AHLUWALIA) JUDGE vinay* Signature Not Verified Signed by: VINAY KUMAR BURMAN Signing time: 20-Apr-23 6:55:50 PM