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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(5)(d) in The M.P. Nagar Palika (Registration of Coloniser, Terms and Conditions) Rules, 1998

(d)the scheme, as prepared above shall be published for the information of the general public by the competent authority in the manner as he may deem fit.]