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State of Rajasthan - Section

Section 105 in First Statutes of the University of Udaipur

105. [ [Added vide Resolution No. 13, dated 29-7-1967 and assented by the Chancellor on 22-9-1969 vide No. 4122.]

A part time appointment of the officers mentioned in sub clauses (iii) to (xi) of clause (a) of Section 9 of the Act may be made as laid down in Section 17 of the Act by the Executive Committee on the recommendation of the Vice-Chancellor for a period not exceeding two years on an honorarium to be determined by the Executive Committee.] [Substituted by Resolution No. 9 & 10, dated 23-12-1967 & assented by the Chancellor vide No. 617. dated 31-1-1968.]