Bombay High Court
Village Panchayat Of Aldona Thr. Its ... vs Shri Ramtaleshwar Devasthan Thr. Its ... on 14 August, 2024
Author: M. S. Karnik
Bench: M. S. Karnik
19.WP 307 of 2024
IN THE HIGH COURT OF BOMBAY AT GOA
WRIT PETITION NO.307 OF 2024
VILLAGE PANCHAYAT OF ALDONA THR.
ITS SARPANCH ... PETITIONER
Versus
SHRI RAMTALESHWAR DEVASTHAN THR.
ITS ATTORNEY GURUDAS BABAL
VELGEKAR AND 6 ORS ... RESPONDENTS
Mr. Dhaval D. Zaveri, along with Mr. Nehal Goverkar and Mr. Sujay
Kamulkar, Advocates for the Petitioner in WP 307/2024.
Mr. Preetam Talaulikar, Advocate for the Petitioner in PILWP
28/2024.
Mr. Shivdatt P. Munj, Additional Government Advocate for the
Respondent-State in WP 307/2024.
CORAM:- M. S. KARNIK &
VALMIKI MENEZES, JJ.
DATED :- 14th August, 2024 P.C.: 03-09-2024.
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