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Bombay High Court

Village Panchayat Of Aldona Thr. Its ... vs Shri Ramtaleshwar Devasthan Thr. Its ... on 14 August, 2024

Author: M. S. Karnik

Bench: M. S. Karnik

                                    19.WP 307 of 2024



            IN THE HIGH COURT OF BOMBAY AT GOA
                           WRIT PETITION NO.307 OF 2024

VILLAGE PANCHAYAT OF ALDONA THR.
ITS SARPANCH                                                       ... PETITIONER
   Versus
SHRI RAMTALESHWAR DEVASTHAN THR.
ITS ATTORNEY GURUDAS BABAL
VELGEKAR AND 6 ORS                                                 ... RESPONDENTS

Mr. Dhaval D. Zaveri, along with Mr. Nehal Goverkar and Mr. Sujay
Kamulkar, Advocates for the Petitioner in WP 307/2024.
Mr. Preetam Talaulikar, Advocate for the Petitioner in PILWP
28/2024.
Mr. Shivdatt P. Munj, Additional Government Advocate for the
Respondent-State in WP 307/2024.


                            CORAM:- M. S. KARNIK &
                                    VALMIKI MENEZES, JJ.

DATED :- 14th August, 2024 P.C.: 03-09-2024.

( FOR REGISTRAR JUDICIAL ) Page 1 of 1 14th August, 2024 ::: Uploaded on - 14/08/2024 ::: Downloaded on - 16/08/2024 07:36:52 :::