Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs M/S Bhadani Financiers Pvt. Ltd. on 25 April, 2022
Bench: A.M. Khanwilkar, Abhay S. Oka
ITEM NO.24 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6063/2022
(Arising out of impugned final judgment and order dated 09-09-2021
in ITA No. 94/2020 passed by the High Court Of Delhi At New Delhi)
PR. COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S BHADANI FINANCIERS PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.49720/2022-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT )
Date : 25-04-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE ABHAY S. OKA
For Petitioner(s) Mr. N. Venkatraman, Ld. ASG,
Mr. Sanjay Kumar Tyagi,Adv
Mr. Sanjay kumar Yadav, Adv
Mr. V V V MBNS Pattabhi Ram, Adv
Ms. Swarupama chaturvedi, Adv
Mr. Raj Bahadur Yadav, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List this matter along with C.A. No.14702/2015.
(ARUSHI SUNEJA) (VIDYA NEGI)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
DEEPAK SINGH
Date: 2022.04.28
16:19:51 IST
Reason: