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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Jharkhand - Subsection

Section 84(1)(vii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(vii)ensure inter-department coordination and liaisoning with the relevant departments of the State and Central Governments and State Child Protection Societies of other States or Union Territories;