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[Cites 0, Cited by 0] [Section 82(7)] [Section 82] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 82(7)(ii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(ii)place himself under a pecuniary obligation to any person in such a manner as may likely affect the proper discharge of his duties as such member; or