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Bombay High Court

Ashok Hariram Parwani And Ors vs Silvex Developers Private Limited And ... on 18 June, 2024

                                                                     Board Sr.No.:-36

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

         COURT RECEIVER REPORT NO. 15 OF 2022
                          In
            COMMERCIAL SUIT 268 OF 2022

 Ashok Hariram Parwani And Ors.                ....PETITIONER
             V/S
 Silvex Developers Private Limited And Ors. ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 22080 OF 2022 In Commercial Suit 268 OF 2022 Ashok Hariram Parwani And Ors. ....PETITIONER V/S Silvex Developers Private Limited And Ors. ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 24397 OF 2021 In Commercial Suit 268 OF 2022 Ashok Hariram Parwani And 23 Ors. ....PETITIONER V/S Silvex Developers Private Limited And 13 Ors.

....RESPONDENT Neeta Jain a/w Mahesh L. Kukreja a/w Salman Haider Khan i/b. Mahesh L. Kukreja - Adv. for the Plaintiff Murari Madekar with Sachin Kudalkar i/b. Madekar and Co. -

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Durgaprasad Poojari, i/b. PDS Legal - Adv. for the Defendant Nos. 7 & 8 Dhaval A. Patil i/b. K. Ashar and Co. - Adv. for Defendant Nos. 9 to 11 Ankita Shukla i/b. Anil D'Souza - Adv. for Defendant No. 14 Mr. S. K. Dekale, Court Receiver CORAM : HON'BLE JUSTICE SHRI ARIF S. DOCTOR J DATE : 18th June, 2024 P.C. :

S. O. to 19/06/2024 ( at 2.30 pm).
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