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State of West Bengal - Section

Section 12 in The North Suburban Hospital Acquisition Act, 1980

12. Power to make rules. -

(1)The State Government may, by notification, make rules for carrying out the purposes of this Act.
(2)In particular, and without prejudice to the generality of the foregoing power, such rules may provide for all or any of the matters which may be, or are required to be, prescribed or made by rules.