Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Abhishek Sharma vs . State Of H.P. on 4 July, 2025

Author: Sushil Kukreja

Bench: Sushil Kukreja

Abhishek Sharma vs. State of H.P. .

Cr. MP(M) No.485 of 2025 04.07.2025 Present: Mr. Manoj Pathak and Mr. Harsh Sharol, Advocates, for the petitioner.

Mr. I.N. Mehta, Senior Additional Advocate General with Mr. Pawan Kumar Nadda, Additional Advocate General and Mr. Ankush Thakur, Deputy Advocate General, for the respondent/State.

Additional S.P., Praveen Dhiman, SI Yadav Chand and Constable Vinod Kumar, State CID, rpresent with record.

After arguing for some time, learned Additional Advocate General prays for adjournment.

As prayed for, list on 11.07.2025.

( Sushil Kukreja ) Judge July 04, 2025 (reena) ::: Downloaded on - 04/07/2025 21:38:25 :::CIS