Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Punjab - Section Section 94 in The Punjab Municipal Act, 1999 94. Appointment of the Executive Officer. - The Government shall appoint a member of the Punjab Municipal Service of Executive Officers as the Executive Officer of a Municipal Council or a Nagar Panchayat, as the case may be.
