Allahabad High Court
Ganga Ram vs D.D.C. on 30 October, 2019
Author: Salil Kumar Rai
Bench: Salil Kumar Rai
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 4579 of 1987 Petitioner :- Ganga Ram Respondent :- D.D.C. Counsel for Petitioner :- A.N. Bhargava,I.N.Singh,Panchu Ram Maurya,Raj Karan Yadav,Yadvendra Kumar Yadav Counsel for Respondent :- D.S.P. Singh,S.C.,Shashank Maurya,Vinod Mishra Hon'ble J.J. Munir,J.
This is a writ petition of the year 1987. The following orders have been passed on various dates during this year, which are extracted below:
"Order dated 30.03.2019.
Hon'ble Salil Kumar Rai,J.
On the request of Shri A.N.Bhargava, counsel for the petitioner, the case is passed over for the day. List peremptorily on 10.4.2019.
It is clarified that on the next date, the case shall not be adjourned on any ground whatsoever. Order dated 31.05.2019 Hon'ble Salil Kumar Rai,J.
Despite orders dated 30.3.2019 and 17.5.2019 passed by this Court, the case has not been listed peremptorily today. There is an illness slip of Shri A.N. Bhargava, learned counsel for the petitioner. The case is passed over for the day.
List peremptorily in the next cause list. Office to ensure compliance of the order of date passed by this Court. Order dated 05.07.2019 Hon'ble J.J. Munir,J.
On the request of Sri Raj Karan Yadav, learned counsel for the petitioner, the case is passed over for the day. List again on 12.07.2019, peremptorily. Order dated 12.07.2019 Hon'ble J.J. Munir,J.
As prayed by Sri Vinod Mishra, learned counsel for the respondent, list this petition on 24.07.2019 peremptorily. Order dated 24.07.2019 Hon'ble J.J. Munir,J.
On the request of Sri Vinod Mishra, learned counsel for the respondent, list on 31.07.2019 peremptorily. Order dated 31.07.2019 Hon'ble J.J. Munir,J.
On the request of Sri Vinod Mishra, learned counsel for the respondent, list on 07.08.2019 peremptorily. Order dated 07.08.2019 Hon'ble J.J. Munir,J.
On the request of Sri A.N. Bhargava, learned counsel for the petitioner, the case is passed over for the day. This is a writ petition of the year 1987.
List on 16.08.2019 peremptorily.
Order dated 26.09.2019 Hon'ble J.J. Munir,J.
On the request of Sri Vinod Mishra, learned counsel for the respondent, list on 17.10.2019. Order dated 17.10.2019 Hon'ble J.J. Munir,J.
On the request of of Sri Vinod Mishra, learned counsel for the respondent, list on 30.10.2019."
Today, when the matter is called on, no one appears for the petitioner.
This petition is dismissed for non-prosecution.
The interim order dated 03.03.1987, is hereby vacated.
Let this order be communicated to the District Deputy Director of Consolidation, Varanasi for immediate compliance by the office within a week.
Order Date :- 30.10.2019 NSC