Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 29 in The Rajasthan Colonisation (General Colony) Conditions, 1955 29. [ Application Form. [Added by Notification No. F. 4(23) Revenue/Col./84, dated 25.08.1984-Rajasthan Gazette, Extraordinary, Part IV-(C), dated 04.10.1984, page 316.] - The application under section 13-A of the Act shall be submitted in Form II.
