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Union of India - Section

Section 70 in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955

70. Licensing of warehouses.

- The Excise Commissioner shall license a private warehouse for the storage of dutiable goods on which duty has not been paid and may direct in what manner and on what terms such goods shall be stored and how and in what manner such warehouse shall be secured by locks or fastenings.