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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(21) in The Bihar Child Labour (Prohibition and Regulation) Rules, 1995

(21)Precautions in case of fire. - In every establishment, there shall be emergency exits in adequate numbers of a size not less than 3' x 6',-6 the doors of which shall be kept unobstructed and shall open outwards.