Calcutta High Court (Appellete Side)
Aditya Prosad Bhattacharyya & Ors vs Eiilm University & Ors on 29 June, 2015
Author: Tapabrata Chakraborty
Bench: Tapabrata Chakraborty
1
W. P. No.10839 (W) of 2015
Aditya Prosad Bhattacharyya & Ors.
v.
EIILM University & Ors.
29.06.15
SL-19 Mr. Ayan Banerjee
(S.R.) Mr. Soumo Chaudhury ... for the petitioners.
Mr. Ganesh Prasad Shaw
Mrs. Suruchi Agarwal ... for the respondent no.5.
Supplementary affidavit filed by the petitioners be kept on record.
Mr. Shaw, learned advocate appearing for the respondent no.5 prays for an accommodation to avail necessary instruction.
List this matter for further consideration in the Daily Supplementary List of this court on 7th July, 2015.
(Tapabrata Chakraborty, J.)