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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(n) in The M.P. Jan Shiksha Adhiniyam, 2002

(n)"Education Committee" means the committee constituted for handling educational matters at the village level under the Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 (No. 1 of 1994);