Patna High Court - Orders
Bibi Nelam Taj And Ors vs Pramod Kumar Saha And Ors on 8 May, 2023
Author: Anshuman
Bench: Anshuman
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.214 of 2018
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1. Bibi Nelam Taj and Ors wife of Late Md. Sahab
2. Md. Asif
3. Md. Arif
4. Md. Kudrat
5. Bibi Nadia
6. Bibi Nafia All sons and daughters of Late Md. Sahab All permanently
resident of Village - Chamelichak, P.S. - Habibpur, District - Bhagalpur at
present reside of Mohalla - Kabirpur, P.S. - Nathnagar, District - Bhagalpur.
... ... Appellant/s
Versus
1. Pramod Kumar Saha and Ors son of Sri Ganesh Prasad Sah resident of
Mirjanhat, Kutubganj, P.S. Mojahidpur, District - Bhagalpur Owner of
Vehicle Tractor No. - BR 10J - 7915
2. Sanoj Yadav son of Arjun Yadav resident of Village - Kumrath, Simariya,
P.S. Kajraili, District - Bhagalpur Driver of the Vehicle Tractor No. BR 10J -
7915
3. Manager, Oriental Insurance Company Ltd. RBSS Road, Kachari Chowk,
District Bhagalpur Insurer of Ve
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. Vivekanand Vivek, Adv.
For the Respondent/s : Mr. Bimlesh Kumar Jha, Adv.
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CORAM: HONOURABLE MR. JUSTICE DR. ANSHUMAN
ORAL ORDER
5 08-05-2023It is submitted at the Bar that there is no contest in the matter.
On the joint request of parties, let the matter be placed before the Lok Adalat.
(Dr. Anshuman, J.) Ravishankar/ Ayush/ U