Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of West Bengal - Subsection

Section 47(m) in The North Bengal University Act, 1981

(m)the conditions under which colleges and other institutions may be recognised or affiliated by the University and the withdrawal of such recognition or affiliation;