Section 22(3)(d) in Sikkim Ecology Fund and Environment Cess Act, 2005

[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Sikkim - Subsection

Section 22(3)(d) in Sikkim Ecology Fund and Environment Cess Act, 2005

(d)the procedure for an other matters incidental to, the registration of dealers and the granting of the certificates of registration and the forms of such certificates under Section 8,

Legal Document View

Unlock Advanced Research with PRISMAI

State of Sikkim - Subsection

Section 22(3)(d) in Sikkim Ecology Fund and Environment Cess Act, 2005