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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(2)(e) in Tamil Nadu Industrial Township Area Development Authority Act, 1997

(e)to acquire land in the Industrial Township Area by agreement or through proceedings under the Land Acquisitions Act, 1894 (Central Act I of 1894) for the purposes of this Act;