Section 9(7) in The Bihar Primary and Middle Education Rules, 1961
(7)Work among both the categories of staff mentioned in sub-Rules (1) and (6) shall be distributed by the District Superintendent in the interest of administration and in consultation with the Chairman of the District Board.[10- f'k{kdksa dh lsok iqLr rFkk pfj=&iqLrh & [Substituted by G.S.R. 30, dated 29.4.1969.]
