Section 9(ii) in Andhra Pradesh Transfer of Rights To Certain Specified Categories of Occupants of Unassigned Government Lands Policy, 2008
(ii)applications for Transfer of Rights above 250 Square yards shall be sent to the Chief Commissioner of Land Administration, A.P., Hyderabad by the Collector. These proposals shall be scrutinized by the Committee constituted under the Chairmanship of Chief Commissioner of Land Administration, A.P., Hyderabad. The Chief Commissioner of Land Administration, A.P., Hyderabad shall issue orders for Transfer of Rights up to an extent of 500 Square Yards and the proposals above 500 Square Yards shall be sent to the Government.
