Section 9(2)(b) in The Orissa Fiscal Responsibility and Budget Management Act, 2005

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2)(b) in The Orissa Fiscal Responsibility and Budget Management Act, 2005

(b)the Forms of the Medium Term Fiscal Policy Plan under Subsection (1) of Section 3 and Fiscal Policy Strategy statement under Clause (v) of Sub-section (3) of Section 3;

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State of Odisha - Subsection

Section 9(2)(b) in The Orissa Fiscal Responsibility and Budget Management Act, 2005