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[Cites 0, Cited by 0] [Section 186(11)] [Section 186] [Entire Act]

Union of India - Subsection

Section 186(11)(b) in The Companies Act, 2013

(b)to any acquisition—
(i)made by a non-banking financial company registered under Chapter IIIB of the Reserve Bank of India Act, 1934 (2 of 1934) and whose principal business is acquisition of securities: