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NCT Delhi - Section

Section 24 in Delhi Motor Vehicles Rules, 1993

24. Issue of certificate by registered medical practitioner.

(1)The procedure and fee for the issue of certificate by a Registered Medical Practitioner for issue of conductor's licence shall be same as for a driving licence.
(2)The medical certificate referred to in sub-rule (1) of this rule shall be issued in Form M.C.CON.