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State of Madhya Pradesh - Section
Section 20 in The M.P. Registration of Births and Death Rules, 1999
20. Duration of pregnancy (in weeks)............................................
(To be filled by the Registrar)| Name | Code No. |
| District................................ | ................................................ |
| Tehsil.................................. | ................................................ |
| Town Village....................... | ................................................ |
| Registration Unit.................. | ................................................ |
| Registration No.................... | Registration date................... |
| Date of birth...................... |