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State of Madhya Pradesh - Section

Section 20 in The M.P. Registration of Births and Death Rules, 1999

20. Duration of pregnancy (in weeks)............................................

(To be filled by the Registrar)
Name Code No.
District................................ ................................................
Tehsil.................................. ................................................
Town Village....................... ................................................
Registration Unit.................. ................................................
Registration No.................... Registration date...................
Date of birth......................  
Sex : (1) Male (2) FemalePlace of birth : (1) Hospital/Institution (2) HouseName and Signature of theRegistrar and SealDeath Report Form(See Rule 5)Form No. 2Death Report Form(Legal information)(To be filled by the informant)