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State of Punjab - Section

Section 3 in The Punjab Cattle Fairs (Regulation) Rules, 1968

3. Issue of registration certificate, [Sections 8(1) and 22(2)(c)]

. - No person shall sell cattle at a cattle fair unless he has obtained a registration certificate from the certified writer in Form C.F.R. 1 in respect of such cattle on payment of a fee of one rupee per cattle.