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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(3)(b) in Jagat Guru Nanak Dev Punjab State Open University Act, 2019

(b)The Chancellor shall preside over the convocation of the University and if he is unable to preside over the same then the Chairman shall preside over the convocation.