Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Punjab - Subsection Section 15(1) in Punjab Women and Children Development and Welfare Corporation Act, 1979 (1)Subject to the provisions of this Act, the functions of the Corporation shall be to provide for the economic welfare of women and children in the State.
